Section 5 in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977
5. [ Returns
.-Every licensed dealer or producer who holds in excess of the stocks limits of pulses or edible oilseeds or edible oils specified for a retailer in clause 4 shall furnish a fortnightly return to such authority and in such manner as may be specified by the State Governments in this behalf by notification in the Official Gazette in respect of such stocks of pulses, edible oilseeds and edible oils by them.]
