Bombay High Court
M/S Gokhale Anand Bhavan, Through Its ... vs The Assistant Director /Deputy ... on 22 February, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp1398.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 1398/2019
M/s. Gokhale Anand Bhavan
..VS..
The AD/DD, ESIC
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri A.D. Bhate, Advocate for the petitioner
CORAM : Z.A.HAQ, J.
DATED : 22/02/2019 The learned advocate for the petitioner, on instructions, seeks permission to withdraw the writ petition.
The petition is disposed as withdrawn. No costs.
JUDGE Ansari ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 03:57:23 :::