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Bombay High Court

M/S Gokhale Anand Bhavan, Through Its ... vs The Assistant Director /Deputy ... on 22 February, 2019

Author: Z.A.Haq

Bench: Z.A. Haq

                                                         1                                  wp1398.19

                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH : NAGPUR


                               WRIT PETITION NO. 1398/2019

                                    M/s. Gokhale Anand Bhavan
                                                ..VS..
                                         The AD/DD, ESIC
 ----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                                   Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
----------------------------------------------------------------------------------------------
                            Shri A.D. Bhate, Advocate for the petitioner


                                            CORAM : Z.A.HAQ, J.

DATED : 22/02/2019 The learned advocate for the petitioner, on instructions, seeks permission to withdraw the writ petition.

The petition is disposed as withdrawn. No costs.

JUDGE Ansari ::: Uploaded on - 22/02/2019 ::: Downloaded on - 21/03/2019 03:57:23 :::