Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] Union of India - Subsection Section 14(1) in The Homoeopathy Central Council Act, 1973 (1)The medical qualifications granted by medical institutions outside India which, are included in the Third Schedule shall be recognised medical qualifications for the purposes of this Act.
