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Union of India - Section

Section 2 in The Appropriation (No. 5) Act, 1995

2. Issue of Rs. 3332, 25, 00, 000 out of the Consolidated fund of India for the year 1995 - 96.

From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of three thousand three hundred and thirty- two crores and twenty- five lakh rupees towards defraying the several charges which will come in course of payment during the financial year 1995 - 96, in respect of the services specified in column 2 of the Schedule.