Section 22(2)(e) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

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State of Rajasthan - Subsection

Section 22(2)(e) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

(e)to recommend to the Sponsoring Body, about the voluntary liquidation of the University, if a situation arises when smooth functioning of the University does not remain possible, in spite of all efforts; and

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State of Rajasthan - Subsection

Section 22(2)(e) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011