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State of Haryana - Section

Section 21 in The Maharishi Dayanand University Act, 1975

21. Heads of departments. There shall be a head of each department who shall be appointed by the Vice-Chancellor, by rotation, from amongst the professors in the department, for a period of three years. In the absence of more than one professor in any department, the appointment by rotation will be from amongst the professors and the readers in the department.