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[Cites 0, Cited by 0] [Section 50TV(4)] [Section 50TV] [Entire Act]

State of Maharashtra - Subsection

Section 50TV(4)(b) in The Mumbai Municipal Corporation Act, 1888

(b)obtain information from the Corporation or any of its offices regarding the action taken by the Corporation or the office concerned, as the case may be, on the suggestions made by the Area Sabha and present the same in the meetings;