Calcutta High Court
M/S. Cygnus Equipments & Rentals Pvt. ... vs L & T Finance Ltd on 8 June, 2016
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 367 OF 2015
WITH
AP 434 OF 2015
AP 452 OF 2015
AP 79 OF 2015
AP 919 OF 2015
AP OF 950 OF 2015
APOT 370 OF 2015
APOT 371 OF 2015
APOT 372 OF 2015
APOT 373 OF 2015
GA 2681 OF 2015
M/S. CYGNUS EQUIPMENTS & RENTALS PVT. LTD. & ORS.
Versus
L & T FINANCE LTD.
.........
GA 474 OF 2016 APOT 389 OF 2015 WITH AP 434 OF 2015 AP 452 OF 2015 AP 79 OF 2015 AP 919 OF 2015 AP OF 950 OF 2015 APOT 390 OF 2015 APOT 391 OF 2015 APOT 392 OF 2015 APOT 393 OF 2015 L & T FINANCE LTD.
Versus M/S. CYGNUS EQUIPMENTS & RENTALS PVT. LTD. & ORS.
.........
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE The Hon'ble JUSTICE SAHIDULLAH MUNSHI Date : 8th June, 2016.2
Mr. P. Chatterjee, Mr. R. Banerjee, senior advocates, Mr. P. Sinha...appear.
Mr. S.N. Mitra, senior advocate, Mr. A. Roy...appear.
The Court : Adjourned to next Wednesday [15.6.2016]. Affidavit in opposition be filed in the meanwhile.
(INDIRA BANERJEE, J.) (SAHIDULLAH MUNSHI, J.) pkd.