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State of Punjab - Section

Section 1 in Punjab Detenus (Conditions of Detention) Order, 1974

1. Short title and application.

(1)This Order may called the Punjab Detenus (Conditions of Detention) Order, 1974.
(2)It shall apply to all persons detained by an order made under section 3 of the Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974.