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NCT Delhi - Section

Section 13 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

13. Travelling allowance to members of the Committee.

- Travelling allowances may be paid to the members of the Committee for journeys undertaken and for halts to attend meetings or in connection with any work of the Committee for which a member/members has/have been so deputed at such rates as are prescribed under the rules.