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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018

(f)"Assessment and Accreditation Agency" means an agency registered under clause 5 of these regulations and includes the National Assessment and Accreditation Council (NAAC) and National Board of Accreditation (NBA);