Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(e) in The Motor Vehicles (Driving) Regulations, 2017

(e)when, at an intersection or at a place other than an intersection, rapid intermittent flashes of red light are displayed by a traffic control signal, the vehicle facing the signal shall,-
(i)stop before the stop line preceding the pedestrian crossing;
(ii)stop before the pedestrian crossing if the stop line is not marked or, if marked is not visible;
(iii)stop before the primary traffic signal at the intersection if there is no marked pedestrian crossing;
(iv)drive past the signal or across the pedestrian crossing after giving the right of way to the pedestrians and the vehicles running at the major road;