Karnataka High Court
M/S Aavanti Renewable Energy vs Bangalore Electricity Supply Company ... on 23 March, 2018
Author: Raghvendra S.Chauhan
Bench: Raghvendra S. Chauhan
IN THE HIGH COURT OF KARNATAKA, AT BENGALURU
DATED THIS THE 23RD DAY OF MARCH, 2018
BEFORE
THE HON'BLE MR. JUSTICE RAGHVENDRA S. CHAUHAN
WRIT PETITION No. 45017/2017 (GM-RES)
Between:
M/s. Aavanti Renewable Energy
Private Limited,
A Company registered under the
Companies Act, 1956/ 2013,
Having its registered office
At "Temple Steps" 3rd Floor,
Block No. A, Unit-B, 184-187,
Anna Salai, Little Mount,
Chennai -600015.
Represented by its Chief Executive Officer
Mr. Sunil Kumar Singh
... PETITIONER
(By Sri./Smt : ADITYA VIKRAM BHAT., Advocate)
AND
1. Bangalore Electricity Supply Company Limited,
A Company incorporated
Under the Companies Act, 1956,
Having its corporate office at,
K.R.Circle,
Bangalore - 560001.
Represented Managing Director,
...2
2 W.P. No. 45017/2017
2. The Karnataka Renewable Energy Development Limited
(KREDL)
No 39, "Shanthigruha",
Bharath Scouts and Guides Building,
Palace Road,
Bangalore-560001
Represented by its Managing Director
... RESPONDENTS
This Writ Petition is filed under Articles 226 & 227 of the Constitution of
India praying to declare that the 'Effective Date' as prescribed in the Power
Purchased Agreement dated: 03.06.2016 vide (Annexure-G) shall stand
extended by 98 days i.e., from 14.10.2016 to 20.01.2017 and the 'Effective
Date' shall commence from 20.01.2017 instead of 14.10.2016 as is prescribed in
the Power Purchase Agreement dated: 03.06.2016. Direct the Respondent
No.1 to accordingly amend the Supplementary Power Purchase Agreement
dated: 24.08.2017 vide Annexure-T executed between the parties.
This Writ Petition coming on for orders on this day the court made the
following order.
...3
3 W.P. No. 45017/2017
ORDER
The learned counsel for the petitioner is granted four weeks time to comply with the office objections, failing which, the petition shall stand dismissed automatically without reference to the Bench.
Sd/-
JUDGE T By : JAY C By : R R By : JAY COPY Sd/-
ASSISTANT REGISTRAR