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State of Odisha - Section

Section 17 in Orissa Secretariat Private Secretaries Service Rules, 1997

17. Repeal and Savings.

- The Orissa Private Secretaries to Secretaries to Department of Government Rules, 1974 are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the provisions of these rules.