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[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

State of Punjab - Subsection

Section 84(9)(h) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(h)in no case shall a tender be accepted at rates other than those specified in that tender;