Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Maharashtra - Subsection Section 66(17) in The Maharashtra Municipal Corporations Act, 1949 (17)the grant of loans for building. purposes to municipal servants [* * *] on such terms and subject to such conditions as may be prescribed by the Corporation;
