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Madhya Pradesh High Court

Sidha Shri Sitaram Baba Shiksha Avam ... vs The State Of Madhya Pradesh Thr on 27 June, 2017

          Writ Petition No.3510/2017                   1



          27.6.2017
                None appears when the matter          is called out-
          presumably in terms of the resolution of the High Court Bar
          Association dated 27.6.2017 for abstaining from Court work.
                Let the respondents filed their reply within three

months.

List along with W.P.No.3459/2017 after three months.

(Hemant Gupta) (Sanjay Yadav) Chief Justice Judge pawar/-