Madhya Pradesh High Court
Sidha Shri Sitaram Baba Shiksha Avam ... vs The State Of Madhya Pradesh Thr on 27 June, 2017
Writ Petition No.3510/2017 1
27.6.2017
None appears when the matter is called out-
presumably in terms of the resolution of the High Court Bar
Association dated 27.6.2017 for abstaining from Court work.
Let the respondents filed their reply within three
months.
List along with W.P.No.3459/2017 after three months.
(Hemant Gupta) (Sanjay Yadav) Chief Justice Judge pawar/-