Section 7 in Sikkim Co-Operative Societies Act, 1978
7. Power of the Registrar to decide certain questions.
- Where any question arises. whether, for the purpose of this Act, a person resides in the area of operation of a society or not, or whether a society is of the same type as another society or of different type, the question shall be decided by the Registrar whose decision shall be final.
