Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 528 in Punjab Jail Manual, 1996 528. Prisoners not to leave their berths. - No prisoner shall be allowed to go to the bed of any other prisoner without sufficient cause and without informing the convict watch on duty. After 9.00 P.M. no prisoner shall leave his sleeping place except to go to latrine.
