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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 106(1)(a) in Arunachal Pradesh Co-operative Societies Act, 1978

(a)after an enquiry has been held under Section 84 or an inspection has been made under Section 86 or on the report of the auditing of the account of the society, or