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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(1)(c) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(c)produce his licence and card for inspection, whenever required to do so by the Sarpanch, or such member of the Panchayat or such officer or servant of the Panchayat as may be duly authorised in that behalf.