Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(d) in The Assam State Electricity Board Engineering Service Regulations, 1973

(d)in the case of the post of Additional Chief Engineer and Chief Engineer, by promotion respectively from amongst the Superintending Engineer and Additional Chief Engineers of the Board.