Jammu & Kashmir High Court - Srinagar Bench
Skuast vs Mohammad Amin Shah And Others on 27 November, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No. 16
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP no. 434/2019
SKUAST .....Petitioner(s)
Through: Mr. M. Y. Bhat, Sr. Adv. with
Mr. Prince Hamza, Advocate
V/s
Mohammad Amin Shah and others ..... Respondent(s)
Through: Mr. R. A. Jan, Sr. Adv. with
Mr. Taha Khalil, Adv.
Mr. M. A. Makhdoomi, Adv.
Mr. G. J. Bala, Adv.
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
27.11.2021 CM no. 7777/2021 This application has been filed by respondent no. 5 through his counsel Mr. G. J. Bala for transposition as petitioner in the writ petition. Copy of the said application be provided to learned counsel for the respondents within two days, who shall file objections to it within one week.
List along with the main petition on 13.12.2021. Interim direction, if any, to continue till next date of hearing.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 27.11.2021 "Imtiyaz"
IMTIYAZ UL GANI 2021.11.27 14:06 I attest to the accuracy and integrity of this document