Supreme Court - Daily Orders
R.P.Malik(D) By Lrs. vs R.K.Kapoor(D) By Lrs. on 13 January, 2014
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ITEM NO.5 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 5096 OF 2013
R.P.MALIK(D) BY LRS. Appellant (s)
VERSUS
R.K.KAPOOR(D) BY LRS. Respondent(s)
(Office Report for Direction)
Date: 13/01/2014 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s) Mr.Gaurav Agrawal,Adv.
For Respondent(s) Mr. Satyendra Kumar,Adv.
Ms. Sunita Bhardwaj, Adv.
UPON hearing counsel the Court made the following
O R D E R
As the matter has already been disposed of, no further orders are required to be passed.
Office Report for Direction is ordered accordingly.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |