Himachal Pradesh High Court
Shesh Paul vs State Of H.P And Another on 26 February, 2020
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
.
CMPMO No. 121 of 2020
Decided on : 26.2.2020
Shesh Paul ...Petitioner.
Versus
State of H.P and another Respondents.
Coram:
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?1
For the Petitioner: Mr. Mehar Chand Thakur, Advocate.
For the respondents: Mr. Hemant Vaid, Mr. Hemanshu Mishra,
Addl.A.Gs, with Mr. Gaurav Sharma,
Dy.A.G for respondentsÂState.
Sureshwar Thakur, J (oral)
Heard. The prayer made in the instant petition, is, allowed. Consequently, the Registry of this Court, is, directed, to, forthwith requisition, the records of O.A No. 4975 of 2016 titled as Shesh Paul versus State of H.P and another, from, the establishment of, the Erstwhile Administrative Tribunal. The petition stands disposed of.
26th February, 2020 ( Sureshwar Thakur ),
(priti) Judge.
1
Whether reporters of the local papers may be allowed to see the judgment?
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