Calcutta High Court (Appellete Side)
Kolkata Municipal Corporation vs Industrial Plants & Waste Treatment ... on 18 January, 2024
Author: I. P. Mukerji
Bench: I. P. Mukerji
ASR 15.
18.1.2024
FMAT (ARBAWARD) 23 of 2023
With
CAN 1 of 2023
Kolkata Municipal Corporation
Vs.
Industrial Plants & Waste Treatment Corporation
Mr. Joydeep Kar, Sr. Advocate
Mr. Nilanjan Chatterjee
Ms. Debangana Dey Nayak
........For the appellant
Mr. Soumyadeep Biswas
.........For the Respondent
By consent of learned counsel for the parties, list this appeal and the connected application on 8 th February, 2024.
( I. P. Mukerji,J.) (Biswaroop Chowdhury,J)