Karnataka High Court
Hassan Biomass Power Company Private ... vs Sri M.V. Nair on 25 June, 2015
Author: A.N.Venugopala Gowda
Bench: A. N. Venugopala Gowda
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IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF JUNE 2015
BEFORE
THE HON'BLE MR.JUSTICE A. N. VENUGOPALA GOWDA
CRIMINAL PETITION NO.6719 OF 2011
BETWEEN:
HASSAN BIOMASS POWER COMPANY
PRIVATE LIMITED
A COMPANY INCORPORATED UNDER THE
PROVISIONS OF THE COMPANIES ACT,1956
HAVING ITS HEAD OFFICE AT
REGISTERED OFFICE AT
E2-404, WHITE HOUSE, 6TH MAIN,
15TH CROSS, R T NAGAR,
BANGALORE 560 032
REPRESENTED BY ITS
AUTHORISED REPRESENTATIVE
MR. NIKIL SORTE
... PETITIONER
(BY SRI. R NAGENDRA NAIK, ADV.)
AND:
1. SRI M.V. NAIR
CHAIRMAN AND MANAGING DIRECTOR,
UNION BANK OF INDIA,
HEAD OFFICE, NO 239,
VIDHANA BHAVAN MARG,
CENTRAL OFFICE, NARIMAN POINT,
MUMBAI-21
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2. SRI K S CHANDRA MOULI
CHIEF MANAGER,
ASSET RECOVERY BRANCH,
UNION BANK OF INIDA,
HEAD OFFICE, NO 239,
VIDHANA BHAVAN MARG,
CENTRAL OFFICE, NARIMAN POINT,
MUMBAI-21
3. SRI ARUN KAUL
CHAIRMAN AND MANAGING DIRECTOR
UCO BANK,
HEAD OFFICE, NO 10,
B.T.M SARANI,
KOLKATA 700 001
4. MR B V NEELAKANTA JOIS
ZONAL MANAGER,
UCO BANK, ZONAL OFFICE,
K G ROAD,
BANGALORE
5. SRI RAMANATH PRADEEP
CHAIRMAN AND MANAGING DIRECTOR
CORPORATION BANK,
HEAD OFFICE,
MANAGALADEVI TEMPLE ROAD,
MANGALORE-1
6. SRI B SUBRAMANYA,
CHIEF MANAGER,
CORPORATION BANK
SHANTHINAGAR BRANCH
BANGALORE
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7. SRI M S VARMA
CHAIRMAN,
INTERNATIONAL ASSET RECONSTRUCTION
COMPANY,
709, 7TH FLOOR,
ANSAL BHAWAN,
16, KASTURBA GANDHI MARG,
NEW DELHI 110 001
8. MRS BEERENDRA KUMAR
MANAGING DIRECTOR AND C.E.O
INTERNATIONAL ASSET RECONSTRUCTION
COMPANY,
709, 7TH FLOOR
ANSAL BHAWAN
16, KASTURB AGNAHDI MARG,
NEW DELHI 110 001
9. MR SUDHAKARA
MANAGER
ASSET RECOVERY MANAGEMENT BRANCH
REGIONAL OFFICE, UCO BANK
BANGALORE
... RESPONDENTS
THIS CRL.P. IS FILED U/S. .482 CR.P.C BY THE
ADVOCATE FOR THE PETITIONER PRAYING THAT THIS
HON'BLE COURT MAY BE PLEASED TO QUASH THE
ORDER DATED:29.10.11 IN PCR NO.NIL PASSED BY THE
SPL. JUDGE, XXI ADDL.C.C. AND S.J., BANGALORE ETC.,
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THIS CRL.P. IS COMING ON FOR ADMISISON THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Memo of withdrawal field by Sri.R.Nagendra Naik, learned advocate for the petitioner is placed on record and petition is dismissed as not pressed.
Sd/-
JUDGE GH