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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(e) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(e)'Conduct of Business Regulations' means the Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 as amended from time to time;