Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The Commission Of Sati (Prevention) Rules, 1988

2.

Definitions.-(1) In these rules, unless the context otherwise requires,-(a "Act" means the Commission of Sati (Prevention) Act, 1987 (3 of 1988);(b)prohibitory order means an order issued under section 6;(c)section means section of the Act.
(2)Words and expressions used but not defined in these rules and defined in the Act shall have the same meanings as are respectively assigned to them in the Act.