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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(6) in Bombay High Court (Designation of Senior Advocates) Rules, 2018

(6)The completed Application with its index should be presented in the form of a paper book with binding or stitching on the left side. Spiral or comb binding is not to be used.