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[Cites 0, Cited by 0] [Section 79(6)] [Section 79] [Entire Act]

State of Bihar - Subsection

Section 79(6)(b) in The Bihar Motor Vehicles Rules, 1992

(b)the holder of the permit shall cause the permit to be carried in a glazed frame or other suitable container carried in the vehicle in such a way as to maintain is in a clear and legible condition and readily available for inspection at any time by any person duly authorised in that behalf;