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[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

State of Chattisgarh - Subsection

Section 47(4)(c) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(c)Every Committee of Zila Panchayat shall co-opt not more than two members of the Legislative Assembly who are members of that Panchayat, subject to the condition that a member of the Legislative Assembly shall not be member of more than two Committees.