Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in The Bihar Molasses (Control) Act, 1947 11. Effect of provisions inconsistent with other enactments. - The provisions of the Act shall have effect notwithstanding anything inconsistent therewith contained in any other enactment.
