10. Power to arrest without warrant for gaming or setting birds or animals to fight in public street or place and to seize moneys, instruments of gaming birds and animals
(1)Any police officer may arrest and search without warrant any person referred to in Section 9.(2)Any such police officer may seize all moneys, all instruments of gaming and all things reasonably suspected to be instruments of gaming found in the public street, thoroughfare or place or found with the persons arrested by him and all birds or animals found with persons arrested by him or are reasonably suspected to have been kept for being set to fight in the public street, thoroughfare or place.
