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Supreme Court - Daily Orders

Aslam Ismail Khan Deshmukh vs Asap Fluids Pvt. Ltd. on 24 February, 2020

Bench: Chief Justice, B.R. Gavai, Surya Kant

                   ITEM NO.32, 32.1            COURT NO.1                 SECTION XVI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                   Petition(s) for Arbitration (Civil)      No(s).   16/2019

                   ASLAM ISMAIL KHAN DESHMUKH                             Petitioner(s)
                                                      VERSUS
                   ASAP FLUIDS PVT. LTD.                                  Respondent(s)

                   WITH
                   ARBIT.CASE(C) No. 23/2019 (XVI-A)


                   Date : 24-02-2020 These petitions were called on
                                        for hearing today.
                   CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE B.R. GAVAI
                            HON'BLE MR. JUSTICE SURYA KANT

                   For Petitioner(s)     Mr. Rahul Rathore, Adv.
                                         Ms. Priyanjali Singh, AOR
                                         Mr. Karunesh Kumar Shukla, Adv.

                                         Mr. Kunal Cheema, AOR
                                         Mr. Prabhleen Kaur, Adv.

                   For Respondent(s)     Ms. Jasmine Damkewala, AOR
                                         Ms. Vaishali Sharma, Adv.
                                         Ms. S. Vaidhan, Adv.

                                         Mr. Pragyan Sharma, Adv.
                                         Mr. Mudit Makhijani, Adv.
                                         Ms. Isha Singh, Adv.


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Arbitration Case © No. 16/2019 Tag with Arbitration Petition Nos. 20/2019 & 22/2019.

Arbitration Case © No. 23/2019 Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.02.24 De-tagged.

17:02:01 IST Reason:

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR