Supreme Court - Daily Orders
Aslam Ismail Khan Deshmukh vs Asap Fluids Pvt. Ltd. on 24 February, 2020
Bench: Chief Justice, B.R. Gavai, Surya Kant
ITEM NO.32, 32.1 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration (Civil) No(s). 16/2019
ASLAM ISMAIL KHAN DESHMUKH Petitioner(s)
VERSUS
ASAP FLUIDS PVT. LTD. Respondent(s)
WITH
ARBIT.CASE(C) No. 23/2019 (XVI-A)
Date : 24-02-2020 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Rahul Rathore, Adv.
Ms. Priyanjali Singh, AOR
Mr. Karunesh Kumar Shukla, Adv.
Mr. Kunal Cheema, AOR
Mr. Prabhleen Kaur, Adv.
For Respondent(s) Ms. Jasmine Damkewala, AOR
Ms. Vaishali Sharma, Adv.
Ms. S. Vaidhan, Adv.
Mr. Pragyan Sharma, Adv.
Mr. Mudit Makhijani, Adv.
Ms. Isha Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arbitration Case © No. 16/2019 Tag with Arbitration Petition Nos. 20/2019 & 22/2019.
Arbitration Case © No. 23/2019 Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2020.02.24 De-tagged.
17:02:01 IST Reason:[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR