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State of Maharashtra - Section

Section 24 in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

24. Appeal against orders of the Executive Engineer.

- Every order passed by the Executive Engineer under any provisions of these rules shall be applicable to the Superintending Engineer, Poona Public Health Circle, Poona :Provided that, the appeal is presented within thirty days of the date on which the order appealed against is communicated to the applicant.