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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1)(c) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(c)if the licensee is convicted by a Criminal Court for an offence involving moral turpitude; or