Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] Union of India - Subsection Section 102(2)(c) in Consumer Protection Act, 2019 (c)the number of other official or non-official members of the State Council under clause (b) of sub-section (2) of section 6;