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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(d) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(d)for requiring any person holding in stock any essential commodity to sell the whole or a specified part, of stock at such price to the Government or to an officer or agent of such Government or to such other person or class of persons, and in such circumstances, as may be specified in the order;