Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(vi) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020 (vi)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Statutes or Ordinances.
