Rajasthan High Court - Jaipur
Ramavtar S/O. Bhuraram vs Chhotu Khan S/O. Nanu Khan ... on 7 August, 2023
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2023:RJ-JP:16820]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16745/2019
1. Ramavtar S/o. Bhuraram, Aged About 49 Years, By Caste
Gurjar, Resident Of Palukala, Tehsil Mojamabad, District
Jaipur (Raj.)
2. Peeru Khan S/o. Mangu Khan, By Caste Muslim, Resident
Of Village Palukala, Tehsil Mojamabad, District Jaipur
(Raj.)
----Petitioners
Versus
1. Chhotu Khan S/o. Nanu Khan, By Caste Muslim, Resident
Of Palukala, Tehsil Mojamabad, District Jaipur (Raj.)
(Since Deceased)
2. Madina W/o. Late Mehboob Khan, Aged About 40 Years,
By Caste Muslim, Resident Of Palukala, Tehsil Mojamabad,
District Jaipur (Raj.)
3. Kumari Rekha D/o. Late Mehboob Khan, Aged About 19
Years, By Caste Muslim, Resident Of Palukala, Tehsil
Mojamabad, District Jaipur (Raj.)
4. Gullu S/o. Late Mehboob Khan, Aged About 16 Years, By
Caste Muslim, Resident Of Palukala, Tehsil Mojamabad,
District Jaipur (Raj.)
5. Shimbhu S/o. Late Mehboob Khan, Aged About 13 Years,
By Caste Muslim, Resident Of Palukala, Tehsil Mojamabad,
District Jaipur (Raj.)
6. Smt. Tej W/o. Farid, By Caste Muslim, Resident Of
Lichana, Tehsil Nawa, District Nagaur (Raj.)
7. Smt. Lali W/o. Rafiq, By Caste Muslim, Resident Of
Lichana, Tehsil Nawa, District Nagaur (Raj.)
8. Smt. Prem Devi W/o. Shankarlal, By Caste Jat, Resident
Of Phulera, Distridt Jaipur(Raj.)
9. Smt. Nanchi Devi, W/o. Kalyan, Aged About 40 Years, By
Caste Jat, Resident Of Palukala, Tehsil Mojmabad, District
Jaipur (Raj.)
10. Smt. Ramsarita W/o. Rajendra Kumar, By Caste Jat,
Resident Of Palukalan, Tehsil Mojmabad, District Jaipur
(Raj.)
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[2023:RJ-JP:16820] (2 of 2) [CW-16745/2019]
11. Collector, Jaipur District, Collectorate, Bani Park, Jaipur
(Raj.)
12. Tehsildar/sub-Registrar, Tehsil Dudu, Mojmabad, Tehsil
Dudu, District Jaipur (Raj.)
----Respondents
For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Vimal Kumar Jain HON'BLE MR. JUSTICE GANESH RAM MEENA Judgment / Order 07/08/2023 Counsel for the petitioners seeks permission to withdraw the present civil writ petition.
Permission as sought for is granted.
The present writ petition is dismissed as withdrawn.
(GANESH RAM MEENA),J Seema/16 (Downloaded on 11/11/2023 at 06:59:14 PM) Powered by TCPDF (www.tcpdf.org)