Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974 (2)No permit holder shall be permitted to kill in any one year ending on 31st October, in the blocks more than :-(i)One bison.(ii)Two sambhars.(iii)Four deers.(iv)Two panthers.
