Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Manipur - Subsection Section 23(g) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (g)fraudulently or wilfully evades the payment of any tax due under this Act, or conceals his liability to such tax; or
