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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2)(l) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(l)facilities of standards required to be provided or maintained under sub-section (3) of section 41;