Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3)(i) in Maharashtra Educational Institutions (Prohibition of Capitation Fee) Act, 1987

(i)Any such other fee or deposit as security or amount for any other item, as the State Government may approve.