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[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(5)(ii) in Finance Act, 2020

(ii)having income other than the income referred to in clause (i), alongwith the return of income to be furnished under sub-section (1) of section 139 for a previous year relevant to the assessment year: