Calcutta High Court (Appellete Side)
Matangini Teachers Training Institute vs Baba Saheb Ambedkar Education ... on 27 March, 2024
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
7
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27.03.2024
WPA 3989 of 2024
Matangini Teachers Training Institute
Vs.
Baba Saheb Ambedkar Education University & Ors.
Mr. Atis Kumar Biswas
Ms. Piya Mandal
... ... for the petitioner
Heard learned counsel for the petitioner.
No one appears for the respondent authorities.
Let this matter be released and appear before the appropriate Bench.
(Rajarshi Bharadwaj, J.)