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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(2) in The Orissa Cinemas (Regulation) Rules, 1964

(2)There shall always be sufficient means of dealing with fire readily available within the enclosure, and these shall include a damp blanket, a portable chemical fire extinguisher and two buckets of dry sand. There should be a hydrant for the use of Fire Brigade where there are arrangements for water supply.