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State of Goa - Section

Section 131 in The Goa, Daman and Diu School Education Rules, 1986

131. Admission to recognised unaided schools.

(1)The head of every recognised unaided school shall regulate admissions to a recognised unaided school or to any class thereof either on the basis of admission test or on the basis of result in a particular class or school.
(2)Subject to the provisions of sub-rule (1), the provisions of this Chapter shall, so far as may be, apply to admission to a recognised unaided school as they apply to admissions to an aided school.