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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(4)(iii) in The Statutes of the Punjabi University

(iii)to make recommendation to the Syndicate with regard to the formulation or modification or revision of schemes for the organization of Faculties and for the assignment to Faculties their respective subjects and also to report to the Syndicate as to the expediency of the abolition or sub- division of any Faculty or the combination of one Faculty with another;